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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in The Voluntary Disclosure Of Income And Wealth Act, 1976

(1)The Voluntary Disclosure of Income and Wealth Ordinance, 1975 (15 of 1975.) and the Voluntary Disclosure of Income and Wealth (Amendment) Ordinance, 1975 (23 of 1975.) are hereby repealed.