Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Kapilaben M Patel vs Gujarat Public Service Commission & on 26 August, 2013

Author: R.M.Chhaya

Bench: R.M.Chhaya

  
	 
	 KAPILABEN M PATEL....Petitioner(s)V/SGUJARAT PUBLIC SERVICE COMMISSION
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/SCA/13267/2013
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


 


 


SPECIAL CIVIL APPLICATION  NO. 13267
of 2013
 


 


 

================================================================
 


KAPILABEN M PATEL....Petitioner(s)
 


Versus
 


GUJARAT PUBLIC SERVICE COMMISSION  &
 1....Respondent(s)
 

================================================================
 

Appearance:
 

MS
HARSHAL N PANDYA, ADVOCATE for the Petitioner(s) No. 1
 

GOVERNMENT
PLEADER for the RESPONDENT(s) No. 2
 

================================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE R.M.CHHAYA
			
		
	

 


 

 


Date : 26/08/2013
 


 

 


ORAL ORDER

Notice returnable on 30.8.2013. Direct service is permitted.

(R.M.CHHAYA, J.) mrp Page 1 of 1