Gujarat High Court
Kapilaben M Patel vs Gujarat Public Service Commission & on 26 August, 2013
Author: R.M.Chhaya
Bench: R.M.Chhaya
KAPILABEN M PATEL....Petitioner(s)V/SGUJARAT PUBLIC SERVICE COMMISSION C/SCA/13267/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 13267 of 2013 ================================================================ KAPILABEN M PATEL....Petitioner(s) Versus GUJARAT PUBLIC SERVICE COMMISSION & 1....Respondent(s) ================================================================ Appearance: MS HARSHAL N PANDYA, ADVOCATE for the Petitioner(s) No. 1 GOVERNMENT PLEADER for the RESPONDENT(s) No. 2 ================================================================ CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA Date : 26/08/2013 ORAL ORDER
Notice returnable on 30.8.2013. Direct service is permitted.
(R.M.CHHAYA, J.) mrp Page 1 of 1