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[Cites 0, Cited by 0] [Section 131(2)] [Section 131] [Entire Act]

State of Haryana - Subsection

Section 131(2)(xxxiii) in Haryana Co-operative Societies Act, 1984

(xxxiii)the investigation of claims by person other than the defaulters to any right or interest in the attached property, and for the postponement of the sale pending such investigation;