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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(iii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(iii)the construction and repairs of buildings necessary for the purpose of the market yard and for convenience or safety of the persons using the market yard;