Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 7 in Assam Panchayat Employees (Provincialisation) Act, 1999 7. Interpretation. - If any difficulty arises in the interpretation of any provision of this Act the interpretation of the State Government shall be final.
