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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 6 in The Inter-State Water Disputes (Amendment) Act, 2002

6. Amendment of section 9.-

In section 9 of the principal Act, in sub- section 1, after clause (b), the following clause shall be inserted, namely:-
(ba)requisitioning of any data, as may be required by it.