Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 308(1)] [Section 308] [Entire Act] NCT Delhi - Subsection Section 308(1)(g) in The New Delhi Municipal Council Act, 1994 (g)let loose any animal so as to cause, or negligently allow any animal to cause injury, danger, alarm or annoyance to any person; or