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State of Rajasthan - Section

Section 268 in Rajasthan Panchayati Raj Rules, 1996

268. Physical fitness.

- A candidate for direct recruitment to the service must be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties as a member of the Service, and must produce, if selected for appointment, a certificate to that effect from the Medical Officer.