Allahabad High Court
Rajendra Prasad Maheshwari vs State Of U.P. & Others on 21 July, 2010
Bench: Imtiyaz Murtaza, Naheed Ara Moonis
Court No. - 42 Case :- CRIMINAL MISC. WRIT PETITION No. - 12944 of 2010 Petitioner :- Rajendra Prasad Maheshwari Respondent :- State Of U.P. & Others Petitioner Counsel :- Sumit Daga Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Naheed Ara Moonis,J.
It is informed that in the matter of co-accused Netrapal in Criminal Misc. Writ Petition No.6575 of 2010, the Division Bench of this Court comprising of Hon'ble Amar Saran, J and Hon'ble Ram Autar Singh, J, the arrest has been stayed.
We are of the opinion that this matter shall be placed before the same Bench.
Put up this matter along with Criminal Misc. Writ Petition No.6575 of 2010, after obtaining appropriate orders from the Hon'ble The Chief Justice/Senior Judge.
Order Date :- 21.7.2010 Mustaqeem.