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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(a) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

(a)If he is an employee of the Board who draws his own pay bills by making no deduction on account of subscription in his first pay bill drawn after proceeding on leave.