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Union of India - Section
Section 8 in The Drugs And Magic Remedies (Objectionable Advertisements) Rules, 1955
8.
/454In exercise of the powers conferred by section 16 of the Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954 (21 of 1954), the Central Government hereby makes the following rules, namely:-| Brought into force on 1.4.1955 vide S.R.O. 512, dated 26.2.1955. |