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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2) in The Baba Farid University of Health Sciences Act, 1998

(2)The Academic Council shall consist of the following members, namely :-
(i)the Vice-Chancellor;
(ii)the Pro-Vice-Chancellor;
(iii)the Director, Research and Medical Education;
(iv)the Deans of Faculties of the University;
(v)the Heads of Colleges affiliated to the University, not represented by the Deans of FAculties; and
(vi)two eminent experts in health sciences education who are from outside the University or its affiliated Colleges.