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Calcutta High Court (Appellete Side)

Sujit Kumar Pal vs State Of West Bengal & Anr on 11 November, 2016

Author: Indrajit Chatterjee

Bench: Indrajit Chatterjee

                                        1

11-11-16

AD Item no. 393 C.R.A. 625 of 2007 Sujit Kumar Pal

-vs-

State of West Bengal & Anr.

Mr. Somopriyo Chowdhury.

... for the appellant.

Mr. Sabyasachi Banerjee.

... for the opposite party.

On behalf of the appellant, Mr. Chowdhury, learned Advocate is present and the opposite party is represented by Mr. Banerjee, learned Advocate.

The matter is taken up for hearing. Heard the argument advanced by Mr. Chowdhury. It is submitted by Mr. Banerjee that the paper book is not with him. I shall request Mr. Chowdhury to help Mr. Banerjee in this regard in the best possible way and let the hearing be treated as heard-in-part.

The case is adjourned till 18-11-2016.

(Indrajit Chatterjee, J.)