Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 519 in Police Regulations, Bengal , 1943

519. Finger-prints of European ex-military prisoners enlisted outside India. [§ 12, Act V, 1861].

- The finger-prints of a European ex-military prisoner, enlisted outside India, shall invariably be taken on receipt of a requisition from the jail and furnished to the Superintendent of the Jail for transmission along with the application for transfer of the prisoner.