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Union of India - Section

Section 187 in The Indo-Tibetan Border Police Force Rules, 1994

187. Transitory provision

.-Any rule or order applicable to the Force on commencement of these rules shall, unless repugnant to these rules, continue to apply unless and until abrogated or modified by the Central Government or any other competent authority.
(APPENDIX)(Rule 15)
Itb Police Force Recruiting Form
  BloodGroup_________________________________________
No.________________________________________________________ Battalion/Unit_________________________________________
1.Name____________________________________________________ 2.Religion___________________________________________
3.Caste/Tribe/Class___________________________________________ 4.Father/s Name______________________________________
(incase of Scheduled Castes, Tribes and other Backward Classes only)
5.Heir_____________________________________________________________________________________________________________________________________________
6.Date of Birth by ChristianEra________________________________________________________________________________________________________________________
(Asnearly as can be ascertained).
7.Height_________________ Cms. 8. Chest_______________________________________ Cms.
9.IdentificationMarks_______________________________________________________________________________________________________________________________
10.Residence_____________________________________________________________Village/Town_________________________________________________________Thana
_______________________________________________________________________District____________________________________________________________________
State______________________________________________________________________________________________________________________________________________
11.Character andantecedent__________________________________________________________________________________________________________________________
Verifiedby__________________________________________________________________________________________________________________________________________
12.Occupation prior toenlistment______________________________________________________________________________________________________________________
13.Educational qualifications, ifany____________________________________________________________________________________________________________________
14.Date ofenrolment________________________________________________________________________________________________________________________________
15.Enrolledas______________________________________________________________________________________________________________________________________
RecentPhotograph
Form Of EnrolmentEnrolment OfNo................................................Name (in Block Letters)...................................................... as a........................................................ in the Indo-Tibetan Border Police.PART-I(QUESTIONS TO BE PUT BEFORE ENROLMENT)You are warned that if After enrolment, it is found that you have given a wilfully false answer to any of the first twelve of the following questions you willl be liable to be punished as provided in the Indo-Tibetan Border Police Force Act 1992.(ALL ANSWERS ARE TO BE WRITTEN IN BLOCK LETTERS)Questions: