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Union of India - Section
Section 187 in The Indo-Tibetan Border Police Force Rules, 1994
187. Transitory provision
.-Any rule or order applicable to the Force on commencement of these rules shall, unless repugnant to these rules, continue to apply unless and until abrogated or modified by the Central Government or any other competent authority.| BloodGroup_________________________________________ | |
| No.________________________________________________________ | Battalion/Unit_________________________________________ |
| 1.Name____________________________________________________ | 2.Religion___________________________________________ |
| 3.Caste/Tribe/Class___________________________________________ | 4.Father/s Name______________________________________ |
| (incase of Scheduled Castes, Tribes and other Backward Classes only) | |
| 5.Heir_____________________________________________________________________________________________________________________________________________ | |
| 6.Date of Birth by ChristianEra________________________________________________________________________________________________________________________ | |
| (Asnearly as can be ascertained). | |
| 7.Height_________________ Cms. | 8. Chest_______________________________________ Cms. |
| 9.IdentificationMarks_______________________________________________________________________________________________________________________________ | |
| 10.Residence_____________________________________________________________Village/Town_________________________________________________________Thana | |
| _______________________________________________________________________District____________________________________________________________________ | |
| State______________________________________________________________________________________________________________________________________________ | |
| 11.Character andantecedent__________________________________________________________________________________________________________________________ | |
| Verifiedby__________________________________________________________________________________________________________________________________________ | |
| 12.Occupation prior toenlistment______________________________________________________________________________________________________________________ | |
| 13.Educational qualifications, ifany____________________________________________________________________________________________________________________ | |
| 14.Date ofenrolment________________________________________________________________________________________________________________________________ | |
| 15.Enrolledas______________________________________________________________________________________________________________________________________ |
| RecentPhotograph |