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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2)(b) in Chhattisgarh State Rajmarg Adhiniyam, 2003

(b)the details of all the land situated between the highway boundary & the building line and between the building line and the control line and the control line proposed to be fixed;