Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in The Evacuee Interest (Separation) Act, 1951 (d)U. P by U. P. Act 5 of 1961 .
