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Dadra And Nagar Haveli - Section

Section 10 in Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019

10. Cash balances.

- The total of the cash balances in all treasuries, the Reserve Bank of India, the State Bank of India and any nationalised bank, of the existing Union territories immediately before the appointed day shall be merged in the Union territory of Dadra and Nagar Haveli and Daman and Diu.