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NCT Delhi - Section

Section 83A in Delhi Panchayat Raj Act, 1954

83A. [ Suspension of power. [Inserted by Central Act 9 of 1959]

- The Chief Commissioner may, be order published in the Official Gazette, direct that any Panchayati Adalat shall not exercise all or any of the powers under this Act for such period as may be specified in the order and such Panchayati Adalat shall cease to exercise such powers for the period so specified.]