Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 127B(1)] [Section 127B] [Entire Act] Union of India - Subsection Section 127B(1)(c) in The Customs Act, 1962 (c)the applicant has paid the additional amount of customs duty accepted by him along with interest due under section 28-AB: