Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] Union of India - Subsection Section 154(4) in The Petroleum Rules, 2002 (4)[ The Appellate Authority shall dispose off the appeal within 60 days of the receipt of the appeal.] [ Inserted by G.S.R. 4(E), dated 4.1.2005 (w.e.f. 4.1.2005).]
