Allahabad High Court
State Of U.P. Thru Prin. Secy. Finance & 4 ... vs Abhay Pratap Singh ( S/S 162 /2006 ) on 22 January, 2010
Bench: Chandramauli Kumar Prasad, Yogendra Kumar Sangal
Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 136 of 2008 Petitioner :- State Of U.P. Thru Prin. Secy. Finance & 4 Ors. Respondent :- Abhay Pratap Singh ( S/S 162 /2006 ) Petitioner Counsel :- Standing Counsel Respondent Counsel :- Ramesh Singh Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Yogendra Kumar Sangal,J.
Illness slip has been filed by Mr. Ramesh Singh, learned counsel for the respondent.
List it in the next cause list peremptorily.
(C.K.Prasad,C.J.) (Y.K.Sangal,J.) Order Date :- 22.1.2010 Kaushal