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State of Andhra Pradesh - Section

Section 78 in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

78. Continuance in force of existing rules.

- Until rules are framed under section 75 , section 76 and section 77 and until notifications are issued under section 68 , the rules and notifications now in force in respect of matters referred to in those sections, shall, in so far as they are not inconsistent with this Act, continue in force.