Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 15 in The Port Rules for the Port of Bombay

15.

Every ocean going vessel or tug towing an ocean-going when passing through the Docks Channels shall sound the steam whistle at short intervals as a warning to other vessles to get out of the way, and a vessel at anchor in the stream shall do likewise when getting under way, and it shall be duty of all such other vessels to see that a free passage is preserved through the Docks Channels for every such ocean-going vessel or tug towing an ocean going vessel.