Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 44 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

44. Repeal and Saving.

- The Rajasthan Sanskrit Education Service Rules, 1977, the Rajasthan Sanskrit Education Subordinate Service Rules, 1978 and orders issued in relation to the matters covered by these Rules are hereby repealed:Provided that any action taken under the rules and orders, so repealed, shall be deemed to have been taken under the provisions of these rules.