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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(e) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(e)The applicant college shall be located in the proximity of a medical college or a well-established general hospital with which the management has an agreement to facilitate training of the pharmacy students in the subjects of clinical pharmacy, hospital pharmacy, hospital administration, etc., or in the alternative the pharmacy college shall have a tie up with a general hospital with a minimum of 100 beds. The medical college or a general hospital shall be within a radius of 10 K.M. from the academic complex. In the case of tie up with a general hospital there shall be a binding evidence to show that the said hospital shall oblige to extend the necessary facilities to the pharmacy students in imparting the training.