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[Cites 0, Cited by 6] [Section 93(1)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(1)(e) in West Bengal Value Added Tax Act, 2003

(e)fails to pay full amount of net tax or any other tax payable for any tax period or in accordance with the provisions of sub-section (2) of section 32; or