Kerala High Court
Paramekkavu Devaswom vs A.Raghavan on 9 January, 2026
Author: Murali Purushothaman
Bench: Murali Purushothaman
2026:KER:1262
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 9TH DAY OF JANUARY 2026/19TH POUSHA, 1947
OP(C) NO. 2194 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 25.08.2025 IN CMA 78
OF 2025 IN OS NO.688 OF 2025 OF ADDITIONAL DISTRICT COURT &
SESSIONS COURT - IV, THRISSUR/III ADDITIONAL MACT/RENT
CONTROL APPELLATE AUTHORITY, THRISSUR
PETITIONERS/RESPONDENT 1 AND 2/DEFENDANTS:
1 PARAMEKKAVU DEVASWOM
GEETHANJALI BUILDING, ROUND EAST,
THRISSUR TALUK, THRISSUR DISTRICT,
REPRESENTED BY ITS PRESENT PRESIDENT,
DR.M.BALAGOPAL, AGED 67, S/O. N.NARAYANA MENON,
MIDHILA, CHEMBUKAVU-KUNDAVARA ROAD,
PERINGAVU VILLAGE, THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680 502.
2 PARAMEKKAVU DEVASWOM
GEETHANJALI BUILDING, ROUND EAST,
THRISSUR TALUK, THRISSUR DISTRICT,
REPRESENTED BY ITS PRESENT SECRETARY,
G.RAJESH, AGED 61 YEARS,
S/O. V.G.PODHUVAL, 'CHANDRA VILLA',
KEERANKULANGARA DESOM, CHEMBUKAVU VILLAGE,
THRISSUR TALUK, THRISSUR DISTRICT,
PIN - 680 502.
BY ADVS.
SRI. AJITH VISWANATHAN
SRI. SHIBU JOSEPH
SRI. SAYED MANSOOR BAFAKHY THANGAL
SRI. SIDHARTH P. SASI
SRI. SARATH VISWANATHAN
SRI. AMAN MANZOOR
SRI. KEVIN JOSE SHIBU
SRI. P.VISWANATHAN (SR.)
2026:KER:1262
OP(C) NOS.2194, 2206 & 2231 OF 2025
2
RESPONDENT/PETITIONER/PLAINTIFF:
SATHEESH PANAMBILLY
AGED 49 YEARS
S/O. P.GOPALAKRISHNAN, KARANGAKKARA HOUSE,
OLD GATE STOP, KANIMANGALAM POST,
THRISSUR TALUK, THRISSUR DISTRICT,
PIN - 680 020.
BY ADVS.
SMT. MEENA.A.
SRI. VINOD RAVINDRANATH
SMT. M.R.MINI
SRI. ANISH ANTONY ANATHAZHATH
SRI. THAREEQ ANVER K.
SMT. NIVEDHITHA PREM.V
SRI. ANANTHAKRISHNAN A. KARTHA
SMT. MARIYA JOSEPH
SMT. AMEERA JOJO
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
09.01.2026, ALONG WITH OP(C).2231/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2026:KER:1262
OP(C) NOS.2194, 2206 & 2231 OF 2025
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 9TH DAY OF JANUARY 2026 / 19TH POUSHA, 1947
OP(C) NO. 2206 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 25.08.2025 IN CMA
68 OF 2025 IN OS NO.645 OF 2025 OF ADDITIONAL DISTRICT
COURT & SESSIONS COURT - IV, THRISSUR/III ADDITIONAL
MACT/RENT CONTROL APPELLATE AUTHORITY, THRISSUR
PETITIONERS/RESPONDENTS/RESPONDENTS/DEFENDANTS:
1 PARAMEKKAVU DEVASWOM
GEETHANJALI BUILDING, ROUND EAST,
THRISSUR TALUK, THRISSUR DISTRICT,
REPRESENTED BY ITS PRESENT PRESIDENT,
DR.M.BALAGOPAL, AGED 67, S/O. N.NARAYANA MENON,
MIDHILA, CHEMBUKAVU-KUNDAVARA ROAD,
PERINGAVU VILLAGE, THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680 502.
2 PARAMEKKAVU DEVASWOM
GEETHANJALI BUILDING, ROUND EAST,
THRISSUR TALUK, THRISSUR DISTRICT,
REPRESENTED BY ITS PRESENT SECRETARY,
G.RAJESH, AGED 61 YEARS, S/O. V.G.PODHUVAL,
'CHANDRA VILLA', KEERANKULANGARA DESOM,
CHEMBUKAVU VILLAGE, THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680 502.
BY ADVS.
SRI. AJITH VISWANATHAN
SRI. SHIBU JOSEPH
SRI. SIDHARTH P. SASI
SRI. SAYED MANSOOR BAFAKHY THANGAL
SRI. SARATH VISWANATHAN
SMT. VRINDA BABU
SRI. AMAN MANZOOR
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OP(C) NOS.2194, 2206 & 2231 OF 2025
4
SRI. P.VISWANATHAN (SR.)
RESPONDENT/APPELLANT/PETITIONER/PLAINTIFF:
A. RAGHAVAN
AGED 65 YEARS
S/O. RAMANKUTTY PISHARADY, PISHARAM HOUSE,
CHEMBUKAVU POST, THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680 020.
BY ADVS.
SRI. VINOD RAVINDRANATH
SMT.MEENA.A.
SMT. M.R.MINI
SRI. ANISH ANTONY ANATHAZHATH
SRI. THAREEQ ANVER
SMT. NIVEDHITHA PREM.V
SRI. ANANTHAKRISHNAN A. KARTHA
SMT. MARIYA JOSEPH
SMT. AMEERA JOJO
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
09.01.2026, ALONG WITH OP(C).2231/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2026:KER:1262
OP(C) NOS.2194, 2206 & 2231 OF 2025
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 9TH DAY OF JANUARY 2026 / 19TH POUSHA, 1947
OP(C) NO. 2231 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 26.08.2025 IN CMA
86 OF 2025 IN OS NO.691 OF 2025 OF ADDITIONAL DISTRICT
COURT & SESSIONS COURT - IV, THRISSUR/III ADDITIONAL
MACT/RENT CONTROL APPELLATE AUTHORITY, THRISSUR
PETITIONERS/RESPONDENTS/RESPONDENTS/DEFENDANTS:
1 PARAMEKKAVU DEVASWOM
GEETHANJALI BUILDING, ROUND EAST,
THRISSUR TALUK, THRISSUR DISTRICT,
REPRESENTED BY ITS PRESENT PRESIDENT,
DR.M.BALAGOPAL, AGED 67, S/O. N.NARAYANA MENON,
MIDHILA, CHEMBUKAVU-KUNDAVARA ROAD,
PERINGAVU VILLAGE, THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680 008.
2 PARAMEKKAVU DEVASWOM
GEETHANJALI BUILDING, ROUND EAST,
THRISSUR TALUK, THRISSUR DISTRICT,
REPRESENTED BY ITS PRESENT SECRETARY,
G.RAJESH, AGED 61 YEARS, S/O. V.G.PODHUVAL,
'CHANDRA VILLA', KEERANKULANGARA DESOM,
CHEMBUKAVU VILLAGE, THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680 008.
BY ADVS.
SRI. AJITH VISWANATHAN
SMT. VRINDA BABU
SRI. AMAN MANZOOR
SRI. KEVIN JOSE SHIBU
SRI. SARATH VISWANATHAN
SRI. SHIBU JOSEPH
SRI. SAYED MANSOOR BAFAKHY THANGAL
2026:KER:1262
OP(C) NOS.2194, 2206 & 2231 OF 2025
6
SRI. SIDHARTH P. SASI
SRI. P.VISWANATHAN (SR.)
RESPONDENTS/APPELLANTS/PETITIONERS/PLAINTIFFS:
1 MADHAVAKUMAR K.
AGED 62 YEARS
S/O. GOVINDA MENON, KIZHAKUVEETIL HOUSE,
KOORKENCHERY DESOM,
KOORKENCHERY VILLAGE, THRISSUR TALUK
TRHISSUR, PIN - 680 007.
P.V MANASAN
AGED 57 YEARS
S/O. SANKARAN NAIR, POLLATH VAKAYIL HOUSE,
CHELAKOTTUKARA
2
CHIYYARAM VILLAGE,
THRISSUR TALUK, THRISSUR,
PIN - 680 005.
R1 - SRI. K.B.GANGESH
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
09.01.2026, ALONG WITH OP(C).2194/2025, 2206/2025, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2026:KER:1262
OP(C) NOS.2194, 2206 & 2231 OF 2025
7
JUDGMENT
The learned counsel for the petitioners in all these cases submits that the original petitions may be closed without prejudice to the contentions of the petitioners in the suit. Accordingly, the original petitions are closed without prejudice to the contentions of the parties.
Sd/-
MURALI PURUSHOTHAMAN JUDGE SPR 2026:KER:1262 OP(C) NOS.2194, 2206 & 2231 OF 2025 8 APPENDIX OF OP(C) NO. 2194 OF 2025 PETITIONERS EXHIBITS:-
EXHIBIT P1 TRUE PHOTOSTAT COPY OF THE PLAINT IN O.S.NO.668 OF 2025, ON THE FILES OF THE MUNSIFF'S COURT, THRISSUR. EXHIBIT P2 TRUE PHOTOSTAT COPY OF THE I.A.NO.2 OF 2025 IN O.S.NO.668 OF 2025. EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE OBJECTION FILED BY THE DEFENDANTS IN I.A.NO.2 OF 2025 IN O.S.NO.668 OF 2025. EXHIBIT P4 TRUE PHOTOSTAT COPY OF THE ORDER DATED 03-07-2025 PASSED IN I.A.NO.2 OF 2025 IN O.S.NO.668 OF 2025.
EXHIBIT P5 TRUE PHOTOSTAT COPY OF THE MEMORANDUM OF APPEAL IN C.M.A.NO.78 OF 2025, FILED BY THE PLAINTIFF BEFORE THE DISTRICT COURT THRISSUR.
EXHIBIT P6 TRUE PHOTOSTAT COPY OF THE OBJECTION FILED BY THE DEFENDANTS IN C.M.A.NO.78 OF 2025.
EXHIBIT P7 TRUE PHOTOSTAT COPY OF THE OF THE JUDGMENT DATED 23-08-2025 PASSED IN C.M.A.NO.78 OF 2025 ON THE FILES OF THE IVTH ADDITIONAL DISTRICT COURT, THRISSUR.
RESPONDENT'S EXHIBITS: NIL.
2026:KER:1262 OP(C) NOS.2194, 2206 & 2231 OF 2025 9 APPENDIX OF OP(C) NO. 2206 OF 2025 PETITIONERS EXHIBITS:-
EXHIBIT P1 TRUE PHOTOSTAT COPY OF THE PLAINT IN O.S.NO.645 OF 2025, ON THE FILES OF THE MUNSIFF'S COURT, THRISSUR. EXHIBIT P2 TRUE PHOTOSTAT COPY OF THE I.A.NO.2 OF 2025 IN O.S.NO.645 OF 2025.
EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE OBJECTION FILED BY THE DEFENDANTS IN I.A.NO.2 OF 2025 IN O.S.NO.645 OF 2025.
EXHIBIT P4 TRUE PHOTOSTAT COPY OF THE ORDER DATED 17-06-2025 PASSED IN I.A.NO.2 OF 2025 IN O.S.NO.645 OF 2025.
EXHIBIT P5 TRUE PHOTOSTAT COPY OF THE MEMORANDUM OF APPEAL IN C.M.A.NO.68 OF 2025, FILED BY THE PLAINTIFF BEFORE THE DISTRICT COURT THRISSUR.
EXHIBIT P6 TRUE PHOTOSTAT COPY OF THE OBJECTION FILED BY THE DEFENDANTS IN C.M.A.NO.68 OF 2025.
EXHIBIT P7 TRUE PHOTOSTAT COPY OF THE OF THE JUDGMENT DATED 25-08-2025 PASSED IN C.M.A.NO.68 OF 2025, ON THE FILES OF THE IVTH ADDITIONAL DISTRICT COURT, THRISSUR.
RESPONDENT'S EXHIBITS: NIL.
2026:KER:1262 OP(C) NOS.2194, 2206 & 2231 OF 2025 10 APPENDIX OF OP(C) NO. 2231 OF 2025 PETITIONERS EXHIBITS:-
EXHIBIT P1 TRUE PHOTOSTAT COPY OF THE PLAINT IN O.S.NO.691 OF 2025.
EXHIBIT P2 TRUE PHOTOSTAT COPY OF THE I.A.NO.4 OF 2025 IN O.S.NO.691 OF 2025.
EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE OBJECTION FILED BY THE DEFENDANTS IN I.A.NO.4 OF 2025 IN O.S.NO.691 OF 2025.
EXHIBIT P4 TRUE PHOTOSTAT COPY OF THE ORDER DATED 14-07-2025 IN I.A.NO.4/2025 IN O.S.NO.691 OF 2025 ON THE FILE OF THE IVTH ADDITIONAL DISTRICT COURT, THRISSUR.
EXHIBIT P5 TRUE PHOTOSTAT COPY OF THE C.M.A.NO.86 OF 2025 FILED BY THE PLAINTIFFS BEFORE THE DISTRICT COURT, THRISSUR. EXHIBIT P6 TRUE PHOTOSTAT COPY OF THE OBJECTION FILED BY THE DEFENDANTS DATED NIL. EXHIBIT P7 TRUE PHOTOSTAT COPY OF THE OF THE JUDGMENT DATED 26-08-2025 PASSED IN C.M.A.NO.86 OF 2025 ON THE FILES OF THE IVTH ADDITIONAL DISTRICT COURT, THRISSUR.
RESPONDENTS EXHIBITS: NIL.