Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(2)(ii) in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980 (ii)the Governor may create such additional, temporary or permanent posts from time to time as may be found necessary.