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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Madhya Pradesh - Subsection

Section 89(j) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(j)except when otherwise provided for by the Act or Regulation, to regulate, determine and administer all matters concerning the Board, and to this end to exercise other powers of the Board not otherwise provided for;