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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(5)(ii) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984

(ii)If the District Basic Education Officer is not satisfied as aforesaid, he shall return the papers to the Management with the direction that the matter shall be reconsidered by the Selection Committee.