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Orissa High Court

Dr. Pratap Kishore Das vs High Court Of Orissa & Others .... ... on 15 November, 2022

Author: M. S. Raman

Bench: M. S. Raman

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       RVWPET No.218 of 2009

                 Dr. Pratap Kishore Das                  ....           Petitioner
                                                                           None

                                            -versus-
                 High Court of Orissa & Others           ....     Opposite Parties
                                                                          None


                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE M. S. RAMAN

                                            ORDER

15.11.2022 Order No.

02. 1. None appears for the Petitioner.

2. Accordingly, the RVWPET is dismissed for non-prosecution.

(Dr. S. Muralidhar) Chief Justice (M. S. Raman) Judge Aks/Laxmikant