Orissa High Court
Dr. Pratap Kishore Das vs High Court Of Orissa & Others .... ... on 15 November, 2022
Author: M. S. Raman
Bench: M. S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
RVWPET No.218 of 2009
Dr. Pratap Kishore Das .... Petitioner
None
-versus-
High Court of Orissa & Others .... Opposite Parties
None
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
ORDER
15.11.2022 Order No.
02. 1. None appears for the Petitioner.
2. Accordingly, the RVWPET is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice (M. S. Raman) Judge Aks/Laxmikant