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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(vii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(vii)Furnishing of Security by Employees. - Every employee shall, if so required by the Managing Director furnish for the faithful discharge of his duties, such security in cash as the Managing Director in his discretion may determine and execute a security bond in the form prescribed in Appendix I.