Himachal Pradesh High Court
Shanta Jandev vs . Hpsamb & Anr. on 27 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shanta Jandev Vs. HPSAMB & Anr.
CWP No.1881 of 2018 .
27.06.2023 Present: Mr. Sanjay Bhardwaj, Advocate, for the petitioner.
Mr. Inderjeet Singh Narwal, Advocate, for the respondents.
List on 18.07.2023, as prayed for.
June 27, 2023 Mukesh r to Jyotsna Rewal Dua Judge ::: Downloaded on - 27/06/2023 20:37:50 :::CIS