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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(g) in Bihar Preservation and Improvement of Animals Rules, 1960

(g)"Chairman" means the Chairman of District Board, Local Board, Municipality, Notified Area Committee, Union Committee, Union Board and includes the Mayor/Chief Executive Officer of a Municipal Corporation and President of a Union Board,