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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The National Company Limited (Acquisition And Transfer Of Undertakings) Act, 1980

(2)The Central Government may take or cause to be taken all necessary steps for securing possession of the undertakings of the Company which have vested in its under section 3.