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[Cites 0, Cited by 0] [Section 969] [Entire Act]

State of Punjab - Subsection

Section 969(3) in Punjab Jail Manual, 1996

(3)The Executive Engineer may be called upon to report on any proposal for an original major work and to state roughly the probable cost as required by clause (1) but that officer should not be asked to prepare detailed drawings and estimates, this can only be done under the orders of the State Government in the Public Works Department.