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Calcutta High Court (Appellete Side)

Shri Shyamal Kumar Chanda vs The Learned Thika Controller on 3 August, 2023

Author: Debangsu Basak

Bench: Debangsu Basak

Dd 18 03.08.2023 WPLRT 197 of 2009 with I.A NO: CAN 2 of 2019 (Old NO: CAN 11780/2019) Shri Shyamal Kumar Chanda Vs. The Learned Thika Controller, Kolkata Thika Tenancy & Ors.

Mr. Kallol Mondal, Advocate ... ... For the Petitioner Mr. Chandi Charan De, AGP Mr. Anirban Sarkar, Advocates ... ... For the State Mr. D. Mukherjee, Mr. D. Ganguly, Advocates ... ...For the KMC List the matter in the monthly list of August, 2023.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)