Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Haryana - Subsection Section 84(1) in The Haryana Municipal Act, 1973 (1)The State Government may by order exempt in whole or in part from the payment of any such tax any person or class of persons or any property or description of property.
