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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Punjab - Subsection

Section 64(9) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(9)The suggested staffing pattern for a home with a capacity of one hundred juveniles or children may be as mentioned below:-
Serial Staff Number of No. posts
1 Officer-in-Charge (Superintendent) 1
2 Counsellor 2
3 Probation Officer or Child Welfare Officer or CaseWorker 3
4 House Mother or House Father 4
5 Educator 2 (voluntary or part time)
6 Doctor 1(part time)
7 Paramedical staff 1
8 Store-keeper cum Accountant 1
9 Art and Craft cum Music Teacher 1 (part time)
10 Instructor cum Yoga Trainer 1
11 Driver 1
12 Cook 2
13 Helper 2
14 Housekeeping 2
15 Gardner 1(part time)