[Cites 0, Cited by 0]
[Section 64]
[Entire Act]
State of Punjab - Subsection
Section 64(9) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014
| Serial | Staff | Number of No. posts |
| 1 | Officer-in-Charge (Superintendent) | 1 |
| 2 | Counsellor | 2 |
| 3 | Probation Officer or Child Welfare Officer or CaseWorker | 3 |
| 4 | House Mother or House Father | 4 |
| 5 | Educator | 2 (voluntary or part time) |
| 6 | Doctor | 1(part time) |
| 7 | Paramedical staff | 1 |
| 8 | Store-keeper cum Accountant | 1 |
| 9 | Art and Craft cum Music Teacher | 1 (part time) |
| 10 | Instructor cum Yoga Trainer | 1 |
| 11 | Driver | 1 |
| 12 | Cook | 2 |
| 13 | Helper | 2 |
| 14 | Housekeeping | 2 |
| 15 | Gardner | 1(part time) |