Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(5) in The Rajasthan Advocates Welfare Fund Rules, 1988 (5)The other registers and files for day to day use shall be maintained as per requirement under the directions of the Secretary subject to supervision of the Committee.Chapter-V
