Section 214A(1)(iii) in The West Bengal Panchayat Act, 1973

[Cites 0, Cited by 0] [Section 214A(1)] [Section 214A] [Entire Act]

(iii)five members elected by the members of the Zilla Parishad or the Mahakuma Parishad, as the case may be, from amongst themselves:

Legal Document View