Andhra Pradesh High Court - Amravati
Life Insurance Corporation Of India, vs Randi Mahalakshmi, on 17 April, 2025
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
APHC010065182025
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-44
[3446]
AT AMARAVATI
WRIT PETITION NO: 3888 of 2025
Life Insurance Corporation Of India, and Others ...Petitioner(s)
Vs.
Randi Mahalakshmi ...Respondent
**********
Advocate for Petitioners: J U M V Prasad (S C for LIC) Advocate for Respondent: -
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 17th April 2025 PC:
According to learned counsel for the petitioners, there has been a request made for appointing a legal aid counsel for the respondent.
We, therefore, direct the Secretary, High Court Legal Services Committee, to appoint an Advocate from the existing panel to represent the respondent in the matter.
List on 01.05.2025.
DHIRAJ SINGH THAKUR, CJ R RAGHUNANDAN RAO, J akn