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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(6)(d) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(d)He shall ensure that the registers of buildings, furniture/equipments and other items are maintained upto date and that the stock checking is conducted of all items in all offices and units of the University.