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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(4)(i) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(i)subject to any specific agreement between the employer and the employee, the total number of days of leave that may be carried forward to a succeeding year shall not exceed forty in the case of a young person or thirty in any, other case ;