Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(23)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(23)(b) in The Merchant Shipping Act, 1958

(b)in relation to a sailing vessel, the person to whom the sailing vessel belongs;