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State of Bihar - Section

Section 8 in Bihar Drivers (Appointment and Service Conditions) Rules, 2005

8. Probation Period/Confirmation.

(1)After appointment there shall be probation period of two years. The confirmation of service may be done after successful completion of probation period as well as passing of prescribed test for confirmation.
(2)The test shall be arranged by the Appointing Authority. The eligibility prescribed for appointment shall form the basis of test of competence.