Delhi High Court - Orders
Scj Plastic Limited vs Commissioner Of Delhi Goods & Service ... on 16 March, 2022
Author: Mukta Gupta
Bench: Mukta Gupta, Neena Bansal Krishna
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ VAT APPEAL 9/2021
SCJ PLASTIC LIMITED ..... Appellant
Represented by: Mr.Rajesh Mahna, Mr.Ramanand
Roy, Mr.Mayank and Mr.Akshay
Bhatia, Advocates.
versus
COMMISSIONER OF DELHI
GOODS & SERVICE TAX ..... Respondent
Represented by: None.
+ VAT APPEAL 10/2021
SCJ PLASTIC LIMITED ..... Appellant
Represented by: Mr.Rajesh Mahna, Mr.Ramanand
Roy, Mr.Mayank and Mr.Akshay
Bhatia, Advocates.
versus
COMMISSIONER OF DELHI
GOODS & SERVICE TAX ..... Respondent
Represented by: None.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 16.03.2022
1. Despite pass-over none appears on behalf of the respondents.
2. Issue court notice to Mr.Santosh Kumar Tripathi, Standing Counsel, Government of NCT of Delhi, returnable before this Court on 29 th March, 2022.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NEENA BANSAL KRISHNA, J.
MARCH 16, 2022/'vn' Signature Not Verified Signed By:JUSTICE MUKTA GUPTA VAT APPEAL 9/2021 & 10/2021 Page 1 of 1 Signing Date:22.03.2022 15:08:53