Supreme Court - Daily Orders
M. Vijayakumar vs The State Of Tamil Nadu on 1 July, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.54 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).4684/2019
(Arising out of impugned final judgment and order dated 25-01-2019
in CRLA No. 667/2011 passed by the High Court Of Judicature At
Madras)
M. VIJAYAKUMAR Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU Respondent(s)
Date : 01-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. G.Sivabalamurugan, AOR
Ms. Vandana,Adv.
Ms. Vasantha Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
The petitioner is directed to be released on bail subject to the satisfaction of the Trial Court.
(B.Parvathi) (Kailash Chander) Court Master Assistant Registrar Signature Not Verified Digitally signed by BALA PARVATHI Date: 2019.07.01 17:03:55 IST Reason: