Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M. Vijayakumar vs The State Of Tamil Nadu on 1 July, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.54                             COURT NO.12                 SECTION II-C

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                  No(s).4684/2019

     (Arising out of impugned final judgment and order dated 25-01-2019
     in CRLA No. 667/2011 passed by the High Court Of Judicature At
     Madras)

     M. VIJAYAKUMAR                                                     Petitioner(s)

                                                   VERSUS

     THE STATE OF TAMIL NADU                                            Respondent(s)

     Date : 01-07-2019 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE L. NAGESWARA RAO
                            HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                Mr. G.Sivabalamurugan, AOR
                                      Ms. Vandana,Adv.
                                      Ms. Vasantha Kumar,Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice.

The petitioner is directed to be released on bail subject to the satisfaction of the Trial Court.

(B.Parvathi) (Kailash Chander) Court Master Assistant Registrar Signature Not Verified Digitally signed by BALA PARVATHI Date: 2019.07.01 17:03:55 IST Reason: