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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(a) in The Foreign Contribution (Regulation) Act, 2010

(a)the value of the article which may be specified under sub-clause (i) of clause (h) of sub-section (1) of section 2;